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Punjab-Haryana High Court

Pawan vs State Of Haryana on 6 August, 2024

Author: Manjari Nehru Kaul

Bench: Manjari Nehru Kaul

                                  Neutral Citation No:=2024:PHHC:103703




        IN THE HIGH COURT OF PUNJAB & HARYANA
                    AT CHANDIGARH
255-2
                                                        CRR-2582-2019
                                            Date of decision: 06.08.2024

Pawan                                                          .....Petitioner

                                  Versus

State of Haryana and others                                 .....Respondents

CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL

Present :    Mr. Johan Kumar, Advocate and
             Dr. S.K. Bhar, Advocate for the petitioner.

             Mr. Yuvraj Shandilya, AAG, Haryana.

                                   ****

MANJARI NEHRU KAUL, J.

For orders, see judgment of even date passed in CRR- 2188-2019 titled as 'Mohit Vs. State of Haryana'.





06.08.2024                                 (MANJARI NEHRU KAUL)
Vinay                                             JUDGE

             Whether speaking/reasoned        :      Yes/No
             Whether reportable               :      Yes/No




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