Punjab-Haryana High Court
Pawan vs State Of Haryana on 6 August, 2024
Author: Manjari Nehru Kaul
Bench: Manjari Nehru Kaul
Neutral Citation No:=2024:PHHC:103703
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
255-2
CRR-2582-2019
Date of decision: 06.08.2024
Pawan .....Petitioner
Versus
State of Haryana and others .....Respondents
CORAM: HON'BLE MRS. JUSTICE MANJARI NEHRU KAUL
Present : Mr. Johan Kumar, Advocate and
Dr. S.K. Bhar, Advocate for the petitioner.
Mr. Yuvraj Shandilya, AAG, Haryana.
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MANJARI NEHRU KAUL, J.
For orders, see judgment of even date passed in CRR- 2188-2019 titled as 'Mohit Vs. State of Haryana'.
06.08.2024 (MANJARI NEHRU KAUL)
Vinay JUDGE
Whether speaking/reasoned : Yes/No
Whether reportable : Yes/No
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