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Union of India - Section

Section 7B in India Service (Performance Appraisal Report) Rules, 2007

7B. Treating performance appraisal report as non-est.

- The performance appraisal report, not recorded in terms of the provisions of these rules and instructions issued thereunder, shall be treated as non-est:Provided that all the performance appraisal reports filed manually without approval of the Government to do so shall be treated as non-est.]