Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71A] [Entire Act] State of Jharkhand - Subsection Section 71A(e) in Bihar Factories Rules, 1950 (e)the articles of food shall be sold on non-profit basis, shall be prepared and sold by the occupier departmentally and not through a contractor or any other agency;
