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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(c) in Motor Vehicles Act, 1939

(c)[ [the issue or renewal] [Substituted by Act 100 of 1956, section 35, for the original clause (c) (w.e.f. 16-2-1957).] of certificates of registration and fitness and duplicates of such certificates to replace the certificates lost, destroyed or mutilated;
(cc)the production-of certificates of registration before the registering authority for the revision of entries therein of particulars relating to the registered weight or the colour or colours of the body, wings and front end of vehicles;]