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Himachal Pradesh High Court

Satpal vs . Krishan Kumar on 28 June, 2024

Satpal vs. Krishan Kumar RSA No.218 of 2023 .

28.06.2024 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.

Mr. Gurinder Singh Parmar, Advocate, for the respondent.

CMP No.15195/2023 Reply, as prayed, be filed within four weeks. List thereafter.

RSA No.218/2023

Certified copy of the trial Court judgment be filed within four weeks. List thereafter.



                                                               ( Bipin C. Negi )
                June 28, 2024 (KS)                                  Judge







                                                         ::: Downloaded on - 28/06/2024 20:38:48 :::CIS