Kerala High Court
M/S.Hdfc Bank Limited vs Manaf Arakkaveettil on 23 April, 2015
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE SATHISH NINAN
FRIDAY, THE 23RD DAY OF MARCH 2018 / 2ND CHAITHRA,1940
OP(C).No. 839 of 2018
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IA NO. 504 OF 2018 IN CMA (ARB) NO. 18 OF 2018 OF HONOURABLE
DISTRICT COURT, THRISSUR
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PETITIONER :
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M/S.HDFC BANK LIMITED,
1ST FLOOR, VATTEKKAT ARCADE, MARAR ROAD,
THRISSUR - 680 001, REPRESENTED BY ITS LEGAL MANAGER
AND AUTHORIZED OFFICER, SHYAM MENON.H., AGED 34 YEARS,
S/O. SHRI.P.N.H.MENON, LEGAL MANAGER, HDFC BANK LTD.,
S.L.PLAZA, PALARIVATTOM, KOCHI.
BY ADVS.SRI.P.PAULOCHAN ANTONY
SRI.G.AJITH KUMAR
SRI.S.SUNIL KUMAR (PALAKKAD)
RESPONDENT :
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MANAF ARAKKAVEETTIL,
AGED 40 YEARS, ARAKKAVEETTIL HOUSE,
CHETTIKKAD, THRITHALLOOR.P.O., THRISSUR - 680 619.
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 23-03-2018,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
bp
27/3/2018
OP(C).No. 839 of 2018 (O)
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APPENDIX
PETITIONER(S)' EXHIBITS
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EXT.P1: TRUE COPY OF THE BOARD RESOLUTION DATED
23.04.2015.
EXT.P2: TRUE COPY OF THE INTERIM ORDER DATED 04.12.2017
IN I.A.NO.297/2017 IN ARB. NO-425(T)/2017 PASSED BY
THE HON'BLE ARBITRAL TRIBUNAL.
EXT.P3: POSTAL ACKNOWLEDGEMENT CARD.
EXT.P4: TRUE COPY OF THE ORDER DATED 24.02.2018 OF THE
HON'BLE DISTRICT COURT, THRISSUR IN
CMA(ARB)NO:18 OF 2018.
EXT.P5: TRUE COPY OF THE ORDER OF THE HON'BLE DISTRICT
COURT, THRISSUR IN I.A.NO.372 OF 2018 IN
CMA(ARB).NO:18 OF 2018 DATED 24.02.2018.
EXT.P6: TRUE COPY OF THE I.A.NO.504/2018 IN
CMA(ARB).NO:18/2018 BEFORE THE HON'BLE DISTRICT
COURT, THRISSUR DATED 27.02.2018.
EXT.P7: TRUE CERTIFIED COPY OF ORDER IN I.A.NO.504/2018 IN
CMA(ARB).NO:18/2018 OF THE HON'BLE DISTRICT
COURT, THRISSUR DATED 07/03/2018.
RESPONDENT'S EXHIBITS : NIL.
//TRUE COPY//
P.A. TO JUDGE
bp
26/3/2018
Sathish Ninan, J.
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O.P(C) No.839 of 2018
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Dated this the 23rd day of March, 2018
JUDGMENT
In the arbitration proceedings, an interim order was passed by the artbitrator under Section 17 of the Arbitration and Conciliation Act, 1996 ('the Act' for short). The operative part of the order reads thus:
b