Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73A(8)] [Section 73A] [Entire Act]

State of Gujarat - Subsection

Section 73A(8)(i) in The Bombay Land Revenue Code, 1879

(i)"prescribed" means prescribed by rules under section 214;