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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3)(a) in The Maharashtra Employment Guarantee Act, 1977

(a)The amounts transferred to the Fund under Section 30 of Maharashtra State Tax on Professions, Trades, Callings and Employments Act, 1975 (Mah. XVI of 1975);