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[Cites 0, Cited by 2] [Entire Act]

State of Gujarat - Section

Section 8 in The Saurashtra University Act, 1965

8. Officers of the University.

- The following shall be the officers of the University, namely:-
(i)The Chancellor;
(ii)The Vice-Chancellor,
(iii)[ The Pro-vice-Chancellor] [Substituted by Gujarat 10 of 1982, dated 24* February, 1982 (w.r.e.f 09-12-1981).],
(iv)The Deans of Faculties,
(v)The Registrar,
(va)[ The Joint Registrar,] [Inserted by Gujarat 21 of 1968, dated 6th November 1968.]
(vi)The Controller of Examinations, and
(vii)such other officers in the service of the University as may be declared by the Statutes to be officers of the University.