Jharkhand High Court
M/S Mecon Limited Through Sri Dilip ... vs M/S Hindustan Controls And Equipment on 26 November, 2018
Author: Aniruddha Bose
Bench: Chief Justice, B.B.Mangalmurti
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Commercial Appeal No. 04 of 2018
M/s Mecon Limited through Sri Dilip Kumar,
General Manager (Contracts), Ranchi ..... Appellant
Versus
M/s Hindustan Controls and Equipment
Pvt. Ltd, Kolkata ..... Respondent
Coram: HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE B.B.MANGALMURTI
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For the Appellant Mr. Deepankar, Advocate For the Respondent Mr. Rohit Roy, Advocate
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13/ Dated : 26th November, 2018 On the prayer of the learned counsel for the appellant, matter to be listed on 11th December, 2018.
Interim order shall stand extended till 12th December, 2018 or until further whichever is earlier.
(Aniruddha Bose, CJ.) (B.B.Mangalmurti, J) satyendra/amardeep