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[Cites 0, Cited by 0] [Section 68M] [Entire Act]

Union of India - Subsection

Section 68M(a) in The Employees' Provident Funds Scheme, 1952

(a)[ The advance may be granted only to a member whose total wages for any one month commencing from the month of January, 1973 were three-fourths or less than three-fourths of wages for a month.]