Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 441A] [Entire Act] Union of India - Subsection Section 441A(4) in The Companies (Second Amendment) Act, 2002 (4)The Central Government may, by rules made in this behalf, specify the manner in which the cess shall be paid under sub- section (2).