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Calcutta High Court (Appellete Side)

In Re: The Court On Its Own Motion vs A.C.J.M. Kalimpong And Ors on 12 May, 2017

Author: Nishita Mhatre

Bench: Nishita Mhatre

1 12.05.17 Item No.01 Ct. No.01 Krishnendu W.P. No. 11126 (W) of 2017 In re: The Court on its Own Motion

-Versus -

A.C.J.M. Kalimpong and Ors.

Mr. Jayanta Sengupta Mr. Partha Banerjee For the Indian Museum Mr.Ashraf Ali Mr.Sankar Banerjee For the C.B.I. We have perused the lay note of the learned Registrar General.

Since the report has not been received from the learned Additional Chief Judicial Magistrate, Kalimpong, list this matter on 16th June, 2017.

(Nishita Mhatre, A.C.J.) (Tapabrata Chakraborty, J.)