Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Andhra Pradesh - Subsection

Section 39(2)(e) in Andhra Pradesh Capital Region Development Authority Act, 2014

(e)a statement of the stage of development by which it is proposed to meet any obligation imposed on the Authority by the draft development plan: