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[Cites 0, Cited by 0] [Section 356(2)] [Section 356] [Entire Act]

State of West Bengal - Subsection

Section 356(2)(u) in The West Bengal Motor Vehicles Rules, 1989

(u)to co-operate with, enlist, and develop the co-operation of and between all persons and other organisations and agencies, both public and private, engaged or interested in or in any way connected with, any or all of the foregoing purposes (e.g., organise exhibitions on road safety, run institutions for imparting training);