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State of Madhya Pradesh - Section

Section 13 in The M.P. Sthaniya Nidhi Sampariksha Niyam, 1974

13. [ Period covered by Audit. [Substituted by Notification No. F-l(A)-6-78-IV-R-3, dated 3-11-1979.]

- Account for the completed financial year or years preceding the date of audit shall ordinarily be taken up for audit, save in such cases where the resident audit is conducted. The Director, may, however, require audit in any particular case to be conducted for an incomplete year, if in his opinion such audit is necessary.]