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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(1) in The Tobacco Board, Rules, 1976

(1)Money required for the current expenditure of the Board with the exception of the petty cash, and surplus moneys shall be kept in the personal ledger Account in the District Treasury or subtreasury or in current account with the State Bank of India [(or any other Nationalised Bank)] [Inserted vide the Tobacco Board (Second Amendment) Rules 1976 Published in Gazette of India, Part-II, Section 3(1), dated 1-11-1976.] or any of its subsidiaries.