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[Cites 0, Cited by 0] [Section 151B(5)] [Section 151B] [Entire Act]

Union of India - Subsection

Section 151B(5)(i) in The Finance Act, 2018

(i)"contracting State" means any country outside India in respect of which agreement or arrangements have been made by the Central Government with the Government or authority of such country through an agreement or otherwise;