Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Central Provinces And Berar - Section Section 46 in The (Central Provinces and Berar) Debt Conciliation Act, 1933 46. All processes issued by the Board shall be served by the tehsil process serving staff through the Tehsildar of the tehsil concerned.
