Supreme Court - Daily Orders
A. Madurai Gramani (Died) By Lrs. And Ors vs P.C. Venkatesan (Died) By Lrs. And Ors. ... on 14 February, 2025
ITEM NO.1707 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 3750-3751/2018
A. MADURAI GRAMANI (DIED) BY LRS. AND ORS & ORS. Appellant(s)
VERSUS
P.C. VENKATESAN (DIED) BY LRS. AND ORS. ETC. & ANR. Respondent(s)
Only I.A No. 171099/2023 & I.A No. 175546/2023 are to be listed.
IA No. 175546/2023 - EXEMPTION FROM FILING O.T.
IA No. 171099/2023 - INTERVENTION/IMPLEADMENT
Date : 14-02-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE K. VINOD CHANDRAN
[IN CHAMBERS]
For Appellant(s) : Mr. K. K. Mani, AOR
Ms. T.Archana, Adv.
Mr. Rajeev Gupta, Adv.
For Respondent(s) :Mr. Deepak Jain, Adv.
Mr. Pradeep K B, Adv.
Mr. Vaibhav Manu Srivastava, AOR
Ms. Anoushka Singh, Adv.
Ms. Mrinal Kanwar , AOR
Mr. Sajal Jain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel for the applicant(s) is permitted to serve copies of the impleadment application to the respective counsel for the parties.
(GEETA JOSHI) (AMITA PANDEY)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
GEETA JOSHI
Date: 2025.02.17
17:05:03 IST
Reason: