Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 8 in Indian Merchant Shipping (Seamen's Employment Office, Calcutta) Rules, 1954 8. Application for registration shall be made in such from and shall be accompanied by such documents as may be prescribed by the Director.
