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[Cites 0, Cited by 2] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(3) in Kerala Sports Act, 2000

(3)The Kerala State Sports Council shall consist of the following members, namely:-Ex-officio Members
(a)The Minister in charge of sports, who shall be the chairman of the State Sports Council;
(b)The Secretary to the Government dealing with Sports Department;
(c)The Finance Secretary (Expenditure);
(d)The Director General of Police;
(e)The Director, Sports and Youth Affairs;
(f)The Director of Public Institution;
(g)The Director of Collegiate, Education;
(h)The Director of Technical Education;
(i)The Director of Higher Secondary Education;
(j)The Director of Vocational Higher Secondary Education;
(k)The Director of Health Services;
(l)The Secretary of the State Sports Council;
(m)The Director of Public Relations.
Elected Members
(a)One member each from each of the recognised State Sports Organisation elected by the members of such organization from among themselves.
(b)One member each from each of the District Sports Council elected by the members of such District Sports Councils from among themselves.
(c)One member each from each of the University in the State elected by the members of the General Council of such university unions, from among the captains of the university teams;
(d)Three members elected by the members of the State Legislative Assembly from among themselves through the method of proportional representation by single transferable vote;
(e)One member elected by the Mayors of the Municipal Corporations of the State from among themselves;
(f)One member elected by the Presidents of the District Panchayats of the State from among themselves;
(g)One member elected by the Chairpersons of the Municipal Councils of the State from themselves;
(h)One member elected by the Chairpersons of the Town Panchayats of the State from among themselves;
(i)One member elected by the Presidents of the Block Panchayats of the State from among themselves;
(j)One member elected by the Presidents of the Grama Panchayats of the State from among themselves.
Nominated Members
(i)Four Physical Education Directors from the Universities in Kerala;
(ii)Two sports experts having international standard of whom one shall be a woman; and
(iii)A sports correspondent Nominated by Government.