Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(3) in The Orissa Hindu Religious Endowments Act, 1951 (3)Nothing in this section shall be deemed to authorise any person who is not a Hindu to enter the premises or place referred to it Sub-section (1) or any part thereof.
