Section 33(2) in Karnataka Janapada Vishwavidyalaya Act, 2011
(2)Each such Board of appointment of Examiners shall consist of the following members, namely:-(i)the Vice-Chancellor who shall be the Chairman;(ii)the Registrar (Evaluation);(iii)the Dean of the Faculty concerned;(iv)the Chairman of the Board of Studies in the particular subject;(v)two teachers teaching subjects within the concerned Department of Studies in the Faculty nominated by the Vice-Chancellor; and(vi)two teachers teaching Post graduate Subjects within concerned Department of Studies in the Faculty nominated by the Vice-Chancellor.
