Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Assam - Subsection Section 14(1) in The Assam Agricultural Farming Corporation Rules, 1973 (1)Rights. - Full right for the use of the land or property allowed to him subject to such general restrictions and terms and conditions as may be imposed by the corporation.
