Delhi High Court - Orders
N.S.Gujral vs Uoi & Ors on 8 March, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~37
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14503/2004
N.S.GUJRAL ..... Petitioner
Through: Mr.Amarjit Singh Chandhiok, Sr.
Adv. with Ms.Simran Kohli and
Ms.Shradha Agrawal, Advs.
versus
UOI & ORS. ..... Respondents
Through: Mr. P S Singh, Sr. Panel counsel for
respondent no.1/UOI with Ms.Annu
Singh, Adv.
Mr.Rajat Arora, Adv. for respondent
no.3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 08.03.2022 Mr. Singh, learned counsel appearing for the Union apprises the Court that he no longer has instructions to appear on behalf of the respondent Nos. 1 and 2.
Accordingly, this matter shall stand adjourned today to be listed for directions on 26.04.2022.
YASHWANT VARMA, J.
MARCH 8, 2022/bh Signature Not Verified Digitally Signed By:BHAWNA Signing Date:09.03.2022 15:29:46