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Delhi High Court - Orders

N.S.Gujral vs Uoi & Ors on 8 March, 2022

Author: Yashwant Varma

Bench: Yashwant Varma

                          $~37
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 14503/2004
                                 N.S.GUJRAL                                       ..... Petitioner
                                                      Through:   Mr.Amarjit Singh Chandhiok, Sr.
                                                                 Adv. with Ms.Simran Kohli and
                                                                 Ms.Shradha Agrawal, Advs.

                                                      versus

                                 UOI & ORS.                                        ..... Respondents
                                                      Through:   Mr. P S Singh, Sr. Panel counsel for
                                                                 respondent no.1/UOI with Ms.Annu
                                                                 Singh, Adv.
                                                                 Mr.Rajat Arora, Adv. for respondent
                                                                 no.3.

                                 CORAM:
                                 HON'BLE MR. JUSTICE YASHWANT VARMA
                                              ORDER

% 08.03.2022 Mr. Singh, learned counsel appearing for the Union apprises the Court that he no longer has instructions to appear on behalf of the respondent Nos. 1 and 2.

Accordingly, this matter shall stand adjourned today to be listed for directions on 26.04.2022.

YASHWANT VARMA, J.

MARCH 8, 2022/bh Signature Not Verified Digitally Signed By:BHAWNA Signing Date:09.03.2022 15:29:46