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Patna High Court - Orders

Amit Hazarika @ Vicki vs The State Of Bihar on 2 September, 2013

Author: Dinesh Kumar Singh

Bench: Dinesh Kumar Singh

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Criminal Miscellaneous No.37058 of 2013
                  ======================================================
                  Amit Hazarika @ Vicki
                                                                     .... .... Petitioner/s
                                                  Versus
                  The State Of Bihar
                                                                .... .... Opposite Party/s
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR
                  SINGH
                  ORAL ORDER

2    02-09-2013

Let the defect be ignored for the present.

(Dinesh Kumar Singh, J) Amrendra/-