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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3) in The Rajasthan State Road Transport Corporation Motor Vehicles Third Party Liability Insurance Fund Rules, 1967

(3)Was vehicle put on road or sent to garage after accident ?..................................................................................................................................................................Date........Signature of Local official making this report.........Brief Remarks by Depot Manager, Rajasthan State Road Transport CorporationDate..................Signature of Depot Manager............Brief Remarks by foreman ? Assistant Mechanical Engineer or Regional Mechanical Engineer (if any)Date vehicle arrived in workshop..........Date repaired...........Estimated cost of repairs.......... .Date.............Service Manager............Brief Remarks by Assistant Regional Manager...........................................Date................Assistant Regional Manager.______________________________________________________________________________________________________________Report of the Enquiry made by the Magistrate______________________________________________________________________________________________________________Findings of the Magistrate as to Liability______________________________________________________________________________________________________________Recommendation of Magistrate as to amount of compensation and the Name and Address of person in full to whom compensation should be paid...........______________________________________________________________________________________________________________Remarks of the District MagistrateNo......................... Magistrate..........Dated...........Forwarded to the General Manager, Rajasthan State Road Transport Corporation, Jaipur for necessary action.District Magistrate.Statement "A"
Third Party Liability Insurance Fund
Amount brought for ward from the previous year(opening balance) Amount transferred from Revenue amount Total of column No. 1and 2 Amount expended Balance (Total of column No. 3 minus account incolumn 4)
1 2 3 4 5
         
Statement "B"
Third Party Liability Insurance Fund
Opening balance of investment Amount invested Total (Addition of columns 1 and 2) Cost of investment sold Net amount of investments (Total of column 3minus column 4) Uninvested balance Total balance in the fund uninvested balance inthe net amount of investment
1 2 3 4 5 6 7