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State of Madhya Pradesh - Section

Section 99 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

99. Penalties for interested Members voting.

- Whosoever, having interest in any matter under consideration of a Panchayat votes in that matter shall, on conviction, be punished with a fine which may extend to two hundred fifty rupees.