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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(4) in The United Provinces Minor Irrigation Works Act, 1920

(4)All rules made under this section shall be published in the [Official Gazette] [Substituted by A.O.1937.], and, on such publication, shall have effect as if enacted in this Act.