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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(1)(iii) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)all arms, ammunition and weapons, knives and cutting implements of every kind and articles which are capable of being used as a weapon of whatever description;