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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Assam - Subsection

Section 30(3)(iv) in The Assam Excise Rules, 2016

(iv)The Health and Family Welfare Department on a requisition countersigned by District Medical and Health Officer in respect of the departmental requirement of the district under his charge.