Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of West Bengal - Subsection Section 60(h) in Police Regulations, Calcutta, 1968 (h)Custody. - Books of command certificates (including used books until they are destroyed) shall be kept under lock and key in the custody of the Officer-in-charge of the police station or office.
