Calcutta High Court
M/S. Digital Domain [I] Pvt. Ltd vs M/S. Matrix Cellular [International] ... on 17 January, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
CP No. 436 of 2010
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
IN THE MATTER OF:
M/S. DIGITAL DOMAIN [I] PVT. LTD.
AND
M/S. MATRIX CELLULAR [INTERNATIONAL] SERVICES PVT. LTD.
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 17th January, 2011.
Ms. S. Agarwal...for the petitioner. The Court : None appears for the Company at the second call. No affidavit in opposition has been filed. As a last chance, list this application as "Company Matter Adjourned [Un-opposed]" on 19th January, 2011.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.)] pkd.
Asstt.Registrar[C.R.]