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Calcutta High Court

M/S. Digital Domain [I] Pvt. Ltd vs M/S. Matrix Cellular [International] ... on 17 January, 2011

Author: I. P. Mukerji

Bench: I. P. Mukerji

                                            CP No. 436 of 2010

                                      IN THE HIGH COURT AT CALCUTTA

                                          Original Jurisdiction



                                           IN THE MATTER OF:
                                  M/S. DIGITAL DOMAIN   [I] PVT. LTD.
                                                  AND
                        M/S. MATRIX CELLULAR [INTERNATIONAL] SERVICES PVT. LTD.


        BEFORE:

        The Hon'ble JUSTICE I. P. MUKERJI

Date : 17th January, 2011.

Ms. S. Agarwal...for the petitioner. The Court : None appears for the Company at the second call. No affidavit in opposition has been filed. As a last chance, list this application as "Company Matter Adjourned [Un-opposed]" on 19th January, 2011.

All parties concerned are to act on a signed photocopy of this order on the usual undertakings.

(I. P. MUKERJI, J.)] pkd.

Asstt.Registrar[C.R.]