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State of Tamilnadu - Section

Section 3 in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Repeal Act, 2011

3. Transfer of accumulation in Tamil Nadu Agricultural Labourers-Farmers Social Security and Welfare Fund.

- The sum at the credit of the Tamil Nadu Agricultural Labourers-Farmers Social Security and Welfare Fund as on the date of commencement of this Act shall be transferred to such other fund or account as may be specified by the Government.