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[Cites 0, Cited by 0] [Section 63(12)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(12)(b) in Motor Vehicles Act, 1939

(b)other conditions being equal, preference shall be given to applicants who are ex-army personnel, [and] [Substituted for the words 'or' by the Motor Vehicles (Amendment) Act, 1978, (47 of 1978), Section 24 (d) (w.e.f. 16.1.1979).] who have valid licences for driving transport vehicles.