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State of Jharkhand - Section

Section 236 in Bihar Education Code, 1961

236. List of Holidays.

- Head teachers of Government aided schools are required to submit by the 7th of January of each year a complete list of the holidays, which they propose to observe during the ensuing year for the approval of (1) the Managing Committee, in the case of Government High/Higher Secondary schools for boy and Teachers' Training schools; (2) the Sub-divisional Education Officer in the case of other high schools for boys, (3) District Inspectress of Schools, in the case of High/Higher secondary, middle and training schools for girls; (4) the Deputy Inspector of schools in the case of boys, middle schools; aided directly by Government and (5) Deputy Superintendent of Basic Education in the case of basic schools.(G O no 2345-E, dated the 11th October 1913; Resolution no. 3961-E., dated the 19th November 1925 and G. O. no. 431, dated the 21st November 1958.)