Patna High Court - Orders
Assam Supari Traders vs The Union Of India on 12 August, 2024
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Alok Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.10582 of 2024
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Assam Supari Traders
... ... Petitioner.
Versus
The Union of India and others
... ... Respondents.
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Appearance :
For the Petitioner : Mr. Prabhat Ranjan, Advocate.
For the Respondents : Mr. Additional Solicitor General.
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE ALOK KUMAR PANDEY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
3 12-08-2024At the request of the learned counsel for the petitioner, re-list this matter on 27.08.2024.
(P. B. Bajanthri, J) ( Alok Kumar Pandey, J) P.S./-
U