Delhi High Court - Orders
The Pr. Commissioner Of Income Tax - ... vs Samsung Electronics Co. Ltd on 30 January, 2019
Bench: S. Ravindra Bhat, Prateek Jalan
$~34 to 42
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1029/2018
THE PR. COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -3 ..... Appellant
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
+ ITA 1030/2018
THE PR. COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -3 ..... Appellant
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
+ ITA 1031/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
+ ITA 1058/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
+ ITA 1060/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
versus
SAMSUNG ELECTRONICS CO. LTD ..... Respondent
+ ITA 1065/2018
THE PR. COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -3 ..... Appellant
versus
SAMSUNG ELECTRONICS CO. LTD ..... Respondent
+ ITA 1066/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
+ ITA 1083/2018
THE PR. COMMISSIONER OF INCOME TAX -
INTERNATIONAL TAXATION -3 ..... Appellant
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
+ ITA 1099/2018
THE COMMISSIONER OF INCOME TAX - INTERNATIONAL
TAXATION -3 ..... Appellant
versus
SAMSUNG ELECTRONICS CO. LTD. ..... Respondent
Present : Mr. Ruchir Bhatia, Sr. Standing Counsel for Revenue.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 30.01.2019 The Division Bench did not assemble today. List on 14.05.2019.
BY ORDER COURT MASTER JANUARY 30, 2019 aj