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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(1)(g) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(g)Uses water unlawfully or unauthorisedly or agrees or allows to grow any crop in contravention of any notification under this Act, Shall be liable for conviction before a Magistrate.