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Supreme Court - Daily Orders

Gujarat Maritime Board vs L&T Infrastructure Development ... on 8 August, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.3                           COURT NO.10                  SECTION IX

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                No(s).   7874/2016

     (Arising out of impugned final judgment and order dated 17/02/2016
     in SCA No. 4870/2015 18/02/2016 in SCA No. 4870/2015 passed by the
     High Court of Gujarat at Ahmedabad)

     GUJARAT MARITIME BOARD                                            Petitioner(s)

                                                  VERSUS

     L&T INFRASTRUCTURE DEVELOPMENT PROJECTS
     LTD. AND ANR.                                                    Respondent(s)

     (with appln. (s) for exemption from filing c/c of the impugned
     judgment and placing addl. facts and documents on record and
     interim relief and office report)

     Date : 08/08/2016 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE KURIAN JOSEPH
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)               Mr.   Mukul Rohatgi, A.G.
                                     Mr.   Gursharan H. Virk, Adv.
                                     Ms.   Misha Mohta, Adv.
                                     Mr.   Shashibhushan P. Adgaonkar,Adv.

     For Respondent(s)               Mr.   Gopal Jain, Sr.Adv.
                                     Mr.   Devashish Bharuka,Adv.
                                     Mr.   Vaibhav Niti, Adv.
                                     Mr.   Chinmayee Chandra, Adv.

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Mr. Mukul Rohatgi, learned Attorney General submits that rejoinder affidavit if being filed.

Post on non-miscellaneous day in the last week of August, 2016.

Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.08.09 17:04:25 IST Reason:
                         (Rajni Mukhi)                        (Renu Diwan)
                           SR. P.A.                        ASSISTANT REGISTRAR