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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(xxxii) in The Orissa Stage Carriages (Licensing of Conductors) Rules, 1994

(xxxii)maintain such records as the permit-holder and the Regional Transport Authority may specify in respect of the trips performed-by the vehicle in his charge in addition to the records prescribed under the act and rules framed thereunder: