Supreme Court - Daily Orders
M/S. Tuticorin Spinning Mills Ltd. vs Second Appellate Committee on 25 August, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.8 COURT NO.12 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No.24056/2017
(Arising out of impugned final judgment and order dated 01-03-2017
in WAMD No. 1642/2011 passed by the High Court of Madras at Madurai
Bench)
M/S. TUTICORIN SPINNING MILLS LTD. Petitioner(s)
VERSUS
SECOND APPELLATE COMMITTEE & ORS. Respondent(s)
( IA No.74086/2017-CONDONATION OF DELAY IN FILING and IA
No.74087/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 25-08-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. G.sivabalamurugan, AOR
Ms. Vandana, Adv.
Mr. Ashish Kumar Sinha, Adv.
Mr. Karuppaih, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. Delay condoned.
We find no ground to interfere. The special leave petition is dismissed. Pending application, if any, stands disposed of.
Signature Not Verified Digitally signed by USHA RANI BHARDWAJ Date: 2017.08.26 11:39:14 IST Reason: (USHA RANI BHARDWAJ) (SAROJ KUMARI GAUR) AR CUM PS BRANCH OFFICER