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Supreme Court - Daily Orders

Cane Commissioner And President State ... vs Bhagwan Das Shukla on 25 March, 2022

Bench: K.M. Joseph, Hrishikesh Roy

     ITEM NO.21                    Court 10 (Video Conferencing)               SECTION XI

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).    4246/2022

     (Arising out of impugned final judgment and order dated 30-11-2021
     in SSNO. No. 22539/2016 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     CANE COMMISSIONER AND PRESIDENT STATE CANE
     SERVICE AUTHORITY U.P. & ORS.                                           PETITIONER(S)

                                                    VERSUS

     BHAGWAN DAS SHUKLA                                                   RESPONDENT(S)

     (FOR ADMISSION and I.R. and IA No.34359/2022-EXEMPTION FROM FILING
     O.T. )

     Date : 25-03-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE K.M. JOSEPH
                             HON'BLE MR. JUSTICE HRISHIKESH ROY


     For Petitioner(s)
                                        Mr. M. C. Dhingra, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Special Leave Petition is dismissed. Pending application(s), if any, shall stand disposed of.

      (POOJA SHARMA)                                                    (RENU KAPOOR)
     COURT MASTER (SH)                                                  BRANCH OFFICER


Signature Not Verified

Digitally signed by
Charanjeet kaur
Date: 2022.03.28
17:24:48 IST
Reason: