Supreme Court - Daily Orders
Cane Commissioner And President State ... vs Bhagwan Das Shukla on 25 March, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.21 Court 10 (Video Conferencing) SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 4246/2022
(Arising out of impugned final judgment and order dated 30-11-2021
in SSNO. No. 22539/2016 passed by the High Court Of Judicature At
Allahabad, Lucknow Bench)
CANE COMMISSIONER AND PRESIDENT STATE CANE
SERVICE AUTHORITY U.P. & ORS. PETITIONER(S)
VERSUS
BHAGWAN DAS SHUKLA RESPONDENT(S)
(FOR ADMISSION and I.R. and IA No.34359/2022-EXEMPTION FROM FILING
O.T. )
Date : 25-03-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. M. C. Dhingra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. Pending application(s), if any, shall stand disposed of.
(POOJA SHARMA) (RENU KAPOOR)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
Charanjeet kaur
Date: 2022.03.28
17:24:48 IST
Reason: