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[Cites 0, Cited by 0] [Section 89DCopies(2)] [Section 89DCopies] [Entire Act]

British India - Subsection

Section 89DCopies(2)(b) in Bills of Exchange Act 1882

(b)require the copy to be certified to be a true copy of the electronic image provided to the banker making the payment on presentment under section 89A;