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Punjab-Haryana High Court

Union Territory vs Chanchal Devi And Others on 9 March, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

              In the High Court of Punjab & Haryana at Chandigarh


                                          R. F. A No. 3779 of 2006 (O&M)


Union Territory, Chandigarh                                 ..... Appellant
                                          vs
Chanchal Devi and others                                    ..... Respondents

Coram: Hon'ble Mr. Justice Rajesh Bindal Present: None.

Rajesh Bindal J.

In view of the detailed reasons recorded in a separate order of even date passed in RFA No. 1460 of 2005 - Union Territory, Chandigarh vs Lakhmir Singh, the present appeal is dismissed in default.




9.3.2010                                                ( Rajesh Bindal)
vs.                                                           Judge