Punjab-Haryana High Court
Union Territory vs Chanchal Devi And Others on 9 March, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 3779 of 2006 (O&M)
Union Territory, Chandigarh ..... Appellant
vs
Chanchal Devi and others ..... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: None.
Rajesh Bindal J.
In view of the detailed reasons recorded in a separate order of even date passed in RFA No. 1460 of 2005 - Union Territory, Chandigarh vs Lakhmir Singh, the present appeal is dismissed in default.
9.3.2010 ( Rajesh Bindal) vs. Judge