Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(vi) in The Orissa Consumer Protection Rules, 1987

(vi)Ten representatives of Voluntary Consumer Organisation (V.C.Os) of whom not less than five shall be women).