Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(xxii) in The Chhattisgarh Vishwavidyalaya Adhiniyam, 1973

(xxii)to abolish or suspend, after report from the Academic Planning and Evaluation Board thereon any Professorship, Readerships, [xxx] Lecturerships, or other teaching posts in the University;