Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(c) in Tamil Nadu Cyclone Prone Area Special Building Rules, 1982 (c)Every site for construction of building shall, as far as possible, be protected with natural wind-breakers to reduce the impact of prevailing winds.
