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[Cites 0, Cited by 1] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in The Punjab Municipal Corporation Act, 1976

(1)For the purposes of election of councillors, the City shall be divided into single-member wards in such manner that the population of each of the wards shall, so far as practicable, be the same throughout the City.